Mp Industrial Development Corporation Ltd. Formerly Known As Madhya Pradesh Audyogik Kendra Vikas Ni vs. Assistant Commissioner Of Income Tax Circle 3(1)
WP/6820/2019HC Madhya Pradesh12 July 2019Bench: HON'BLE SHRI JUSTICE S.C.SHARMA1 pages
For Petitioner: Manoj Munshi
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HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE W P No. 6820 / 2019 MP Industrial Development Corp. Ltd., Vs. Asstt. Commissioner of Income Tax --- 1 --- INDORE, Dated : 12/07/2019 Mr. Manoj Munshi, learned counsel for the petitioner. Learned counsel for the petitioner has fairly stated before this Court that the present petition has become infructuous. Accordingly, the present petition is disposed of as infructuous. (S. C. SHARMA) J U D G E (VIRENDER SINGH) J U D G E KR Digitally signed by Kamal Rathor Date: 2019.07.12 14:09:43 +05'30'
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