Satya Khare vs. The Income Tax Officer

(SANJEEV SACHDEVA) JUDGE (VINAY SARAF) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE SANJEEV SACHDEVA & HON'BLE SHRI JUSTICE VINAY SARAF ON THE 30th OF APRIL, 2025 WRIT PETITION No. 32016 of 2023 SATYA KHARE Versus THE INCOME TAX OFFICER AND OTHERS Appearance: Shri Abhijeet Shrivastava - Advocate for the petitioner (through V.C.) Shri Harpreet Singh Gupta - Standing counsel for Income Tax. ORDER Per: Justice Sanjeev Sachdeva Learned counsel for the petitioner submits that in view of subsequent event, he does not wish to press the petition and seeks leave to withdraw the petition. In view of the above, petition is dismissed as withdrawn. irfan

1 WP-32016-2023 NEUTRAL CITATION NO. 2025:MPHC-JBP:19726 Signed by: MOHD IRFAN SIDDIQUI Signing time: 02-05-2025 10:32:30 AM Signature Not Verified