Pr. Commissioner Of Income Tax-1, Jabalpur vs. Ambika Charan Dixit
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(ATUL SREEDHARAN) JUDGE (ANURADHA SHUKLA) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE ATUL SREEDHARAN & HON'BLE SMT. JUSTICE ANURADHA SHUKLA ON THE 5th OF AUGUST, 2025 INCOME TAX APPEAL No. 88 of 2024 PR. COMMISSIONER OF INCOME TAX-1, JABALPUR Versus AMBIKA CHARAN DIXIT Appearance: Shri Siddharth Sharma - Advocate for the appellant. ORDER Per: Justice Atul Sreedharan Learned counsel for the appellant/department, referring to the letter dated 31.07.2025 received by him from the Income Tax Officer, for Pr. Commissioner of Income Tax-1, Jabalpur wants to withdrawn this appeal. The appeal is dismissed as withdrawn. tarun
1 ITA-88-2024 NEUTRAL CITATION NO. 2025:MPHC-JBP:36268 Signed by: TARUN KUMAR SALUNKE Signing time: 06-08-2025 11:10:40 Signature Not Verified
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