Principal Commissioner Of Income Tax vs. Shri Shailendra Jain

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ITA/85/2024HC Madhya Pradesh05 August 2025Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN1 pages
For Petitioner: Siddharth Sharma

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(ATUL SREEDHARAN) JUDGE (ANURADHA SHUKLA) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE ATUL SREEDHARAN & HON'BLE SMT. JUSTICE ANURADHA SHUKLA ON THE 5th OF AUGUST, 2025 INCOME TAX APPEAL No. 85 of 2024 PRINCIPAL COMMISSIONER OF INCOME TAX Versus SHRI SHAILENDRA JAIN Appearance: Shri Siddharth Sharma - Advocate for the appellant. ORDER Per: Justice Atul Sreedharan Learned counsel for the appellant/department, referring to the letter dated 31.07.2025 received by him from the Income Tax Officer, for Pr. Commissioner of Income Tax-1, Jabalpur wants to withdrawn this appeal. The appeal is dismissed as withdrawn tarun

1 ITA-85-2024 NEUTRAL CITATION NO. 2025:MPHC-JBP:36270 Signed by: TARUN KUMAR SALUNKE Signing time: 06-08-2025 11:10:40 Signature Not Verified

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