M/S PREMIUM CAPITAL MARKET AND INVESTMENT LTD. THROUGH SUDARSHAN KUMAR BANDI vs. ASSISTANT COMMISSIONER OF INCOME TAX 1(2)
ITA/52/2019HC Madhya PradeshMPHC02012318201902 December 20211 pages
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-1- HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE Income Tax Appeal No.52/2019 M/s Premium Capital Market & Investment Limited v/s Assistant Commissioner of Income Tax Indore, dated 02.12.2021 Shri Anand Prabhawalkar, learned counsel for the appellant pleads no instruction. Ms. Veena Mandlik, learned counsel for the respondent. I.A. No.7686/2021 for withdrawal of this appeal is taken up. In absence of any opposition, I.A. No.7686/2021 is allowed. The appeal is dismissed as withdrawn. (SUJOY PAUL) J U D G E (PRANAY VERMA) J U D G E
Ravi Digitally signed by RAVI PRAKASH Date: 2021.12.02 16:10:37 +05'30'
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