Principal Commissioner Of Income Tax 1 vs. M/S Mahendra Builders And Developers

1 I.T.A. No.34/2016, I.T.A. No.49/2016, I.T.A. No.50/2016, I.T.A. No.51/2016, I.T.A. No.52/2016 4.2.2016 Shri Sanjay Lal, counsel for the appellant. In view of the decision in the case of The Commissioner of Income Tax, Bhopal Vs. M/s Global Reality in ITA No.40/2012 and connected matters decided on 21.8.2015, which decision has been confirmed by the Supreme court by dismissal of SLP (Civil) No.27133/2015 vide order dated 24.9.2015, these appeals are disposed of. (A. M. Khanwilkar) (Sanjay Yadav)

Chief Justice

Judge Anchal