VIKRAM MAHARIA vs. COMMISSIONER OF INCOME TAX

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ITA/28/2015HC Madhya PradeshMPHC02030766201521 June 20211 pages

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-1- HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE Income Tax Appeal No.28/2015 Vikram Makharia v/s Commissioner of Income Tax, Ujjain Indore, dated 21.06.2021 Heard through video conferencing. Shri Ashish Goyal, learned counsel for the appellant pressed I.A. No.3447/2021. In absence of any opposition, I.A. No.3447/2021 is allowed. The appeal is dismissed as withdrawn. (SUJOY PAUL) J U D G E (SHAILENDRA SHUKLA) J U D G E

Ravi Digitally signed by RAVI PRAKASH Date: 2021.06.21 16:49:42 +05'30'

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