Principal Commissioner Of Income Tax 1 vs. Shri Vinod Kumar Chate

(ATUL SREEDHARAN) JUDGE (ANURADHA SHUKLA) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE ATUL SREEDHARAN & HON'BLE SMT. JUSTICE ANURADHA SHUKLA ON THE 5th OF AUGUST, 2025 INCOME TAX APPEAL No. 179 of 2022 PRINCIPAL COMMISSIONER OF INCOME TAX 1 Versus SHRI VINOD KUMAR CHATE Appearance: Shri Siddharth Sharma - Advocate for the appellant. ORDER Per: Justice Atul Sreedharan Learned counsel for the appellant/department, referring to the letter dated 31.07.2025 received by him from the Income Tax Officer, for Pr. Commissioner of Income Tax-1, Jabalpur wants to withdrawn this appeal. The appeal is dismissed as withdrawn. tarun

1 ITA-179-2022 NEUTRAL CITATION NO. 2025:MPHC-JBP:36276 Signed by: TARUN KUMAR SALUNKE Signing time: 06-08-2025 11:10:40 Signature Not Verified