Chief Commissioner Of Income Tax (Osd), vs. Shri Surendra Singh Yadav,

(ATUL SREEDHARAN) JUDGE (ANURADHA SHUKLA) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE ATUL SREEDHARAN & HON'BLE SMT. JUSTICE ANURADHA SHUKLA ON THE 4th OF AUGUST, 2025 INCOME TAX APPEAL No. 176 of 2024 CHIEF COMMISSIONER OF INCOME TAX (OSD), Versus SHRI SURENDRA SINGH YADAV Appearance: Shri Siddharth Sharma - Advocate for the appellant. Shri Ayush Gupta, Advocate for the respondent on CAVEAT. ORDER Per: Justice Atul Sreedharan Learned counsel for the appellant/department, in furtherance of the letter dated 10.07.2025 received by him from the Income Tax Officer (Tech), for Pr. Commissioner of Income Tax-1, Bhopal, wants to withdrawn this appeal. The appeal is dismissed as withdrawn. b

1 ITA-176-2024 NEUTRAL CITATION NO. 2025:MPHC-JBP:36031 Signed by: BHARTI GADGE Signing time: 04-08-2025 17:45:29 Signature Not Verified