M/S PREMIUM CAPITAL MARKET AND INVESTMENT LTD THR. SUDARSHAN KUMAR BANDI vs. ASISSITANT COMMISSIONER OF INCOME TAX 1(2)
ITA/160/2018HC Madhya PradeshMPHC02024254201802 December 20211 pages
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-1- HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE Income Tax Appeal No.160/2018 M/s Premium Capital Market & Investment Limited v/s Assistant Commissioner of Income Tax 1 (2) Indore, dated 02.12.2021 Shri Anand Prabhawalkar, learned counsel for the appellant pleads no instruction. Ms. Veena Mandlik, learned counsel for the respondent. I.A. No.7687/2021 for withdrawal of this appeal is taken up. In absence of any opposition, I.A. No.7687/2021 is allowed. The appeal is dismissed as withdrawn. (SUJOY PAUL) J U D G E (PRANAY VERMA) J U D G E
Ravi Digitally signed by RAVI PRAKASH Date: 2021.12.02 16:11:09 +05'30'
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