Shri Arun Kumar Shrivastava vs. Pr. Commissioner Of Income Tax 1
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(VIVEK RUSIA) JUDGE (GAJENDRA SINGH) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT INDORE BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA & HON'BLE SHRI JUSTICE GAJENDRA SINGH ON THE 15th OF MAY, 2025 INCOME TAX APPEAL No. 101 of 2023 SHRI ARUN KUMAR SHRIVASTAVA Versus PR. COMMISSIONER OF INCOME TAX 1 Appearance: Shri Rakesh Choudhary on behalf of Shri Ashish Goyal - Advocate for the appellant. Shri Harsh Parashar - Standing Counsel for the respondent. ORDER Per: Justice Vivek Rusia Learned counsel for the appellant prays for withdrawal of this present appeal. Prayer allowed. Accordingly, the present Income Tax Appeal stands dismissed as withdrawn. Vatan
1 ITA-101-2023 NEUTRAL CITATION NO. 2025:MPHC-IND:12816 Signed by: VATAN SHRIVASTAVA Signing time: 15-05-2025 16:36:38 Signature Not Verified
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