THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3 vs. ORIENTAL PATHWAYS ( AGRA) PVT. LTD.

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ITA/964/2018HC DelhiDLHC01196670201804 September 2018Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR1 pages

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$~38 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 964/2018

THE PR. COMMISSIONER OF INCOME TAX - CENTRAL -3 ..... Appellant

Through: Mr. Ruchir Bhatia, Advocate

versus

ORIENTAL PATHWAYS ( AGRA) PVT. LTD. ..... Respondent

Through

CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE CHANDER SHEKHAR

O R D E R %

04.09.2018

CM No.35743/2018

Allowed, subject to all just exceptions.

Application is disposed of. ITA No.964/2018

We have already dismissed ITA No.929/2018 in the case of The Pr. Commissioner of Income Tax-Central-3 v. Oriental Pathways (Nagpur) Pvt. Ltd. vide order dated 28.8.2018. For reasons stated in the said order, the present appeal is also dismissed.

SANJIV KHANNA, J

CHANDER SHEKHAR, J SEPTEMBER 04, 2018 tp

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