COMMISSIONER OF INCOME TAX DEL vs. M/S MITSUBISHI HEAVY INDUSTRIE

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ITA/956/2006HC DelhiDLHC01062463200629 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

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ITA 956/2006

COMMISSIONER OF INCOME TAX DELHI ..... Appellant

Through: None

versus

M/S MITSUBISHI HEAVY INDUSTRIES ..... Respondent

Through: None

CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA

O R D E R %

29.11.2018

In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.

S. MURALIDHAR, J.

SANJEEV NARULA, J. NOVEMBER 29, 2018 mw

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