JAKHOTIA PLASTIC.LTD, vs. PR.COMMISSIONER OF INCOME TAX (CENTRAL)-3

$~3 * IN THE HIGH COURT OF DELHI AT NEW DELHI +

ITA 952/2017

JAKHOTIA PLASTICS PVT. LTD.

..... Appellant

Through: Dr.Rakesh Gupta with Ms.Monika

Ghai, Mr.Rohit K.Gupta and Ms.Tani

Malik, Advocates.

versus

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3

..... Respondent

Through: Mr.Abhishek Malhotra, Sr.Standing

Counsel with Mr.Pratyaksh Gupta and

Ms.Nupur Sharma, Advocates.

CORAM: JUSTICE S.MURALIDHAR JUSTICE RAJIV SHAKDHER JUSTICE A.K.CHAWLA

O R D E R %

07.02.2020

Counsel for the Appellant states that the issue in the present appeal has been rendered academic and is accordingly not pressed. The appeal is disposed of as such.

S.MURALIDHAR, J

RAJIV SHAKDHER, J

A.K.CHAWLA, J

FEBRUARY 07, 2020/tr