THE PR. COMMISSIONER OF INCOME TAX - 6 vs. NOKIA SOLUTIONS AND NETWORKS INDIA PVT. LTD

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ITA/896/2018HC DelhiDLHC01196674201820 August 2018Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR1 pages

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$~31 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 896/2018

THE PR. COMMISSIONER OF INCOME TAX - 6..... Appellant

Through Mr. Ruchir Bhatia, Advocate.

versus

NOKIA SOLUTIONS AND NETWORKS INDIA PVT. LTD ..... Respondent Through Mr. Amit Shrivastava, Advocate for Ms. Rashmi Chopra, Advocate.

CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE CHANDER SHEKHAR

O R D E R %

20.08.2018

We are not inclined to issue notice in this appeal preferred by the Revenue in view of the decision of the Delhi High Court in Pepsi Food Pvt. Ltd. Vs. Assistant Commissioner of Income Tax & Anr. (2015) 376 ITR 87 (Delhi). The impugned order records that connected appeals raising the same issue had already been heard by the Tribunal and the order is awaited.

The appeal is dismissed.

SANJIV KHANNA, J.

CHANDER SHEKHAR, J. AUGUST 20, 2018 NA

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