SHOBA JOLLY vs. INCOME TAX OFFICER

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ITA/890/2007HC DelhiDLHC01082001200715 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 28 +

ITA 890/2007 SHOBA JOLLY ..... Appellant

Through: Mr Tarun Singh, Advocates.

versus

INCOME TAX OFFICER ..... Respondent Through: Ms Lakshmi Gurang, Standing Counsel for the IT Department with Mr Prashant Chandra, Advocates. CORAM: JUSTICE S. MURALIDHAR JUSTICE SANJEEV NARULA

O R D E R %

15.11.2018

1.Learned counsel for the Appellant, on instructions seeks leave to withdraw the appeal.

2.Dismissed as withdrawn.

S. MURALIDHAR, J.

SANJEEV NARULA, J. NOVEMBER 15, 2018 rd

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