COMMISSIONER OF INCOME TAX vs. M/S HIMALAYA INTERNATIONAL LTD

$~38 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 855/2006 COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Ashok K. Manchanda, Senior Standing Counsel with Mr. Aditya Khamparia, Advocate. versus M/S HIMALAYA INTERNATIONAL LTD ..... Respondent Through: None. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 19.11.2018 In terms of the Notification No. 3/2018 dated 11th July, 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S. MURALIDHAR, J. SANJEEV NARULA, J. NOVEMBER 19, 2018 sapna