PERNOD RICARD INDIA PRIVATE LIMITED vs. COMMISSIONER OF INCOME TAX-07

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ITA/845/2019HC DelhiDLHC01037931201918 September 2019Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

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$~74. * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 845/2019 and CM APPL. 41814/2019

PERNOD RICARD INDIA PRIVATE LIMITED ..... Appellant Through: Mr. Deepak Chopra, Mr. Anmol Anand, Ms. Priya Tandon and Mr.Yojit Pareek, Advocates.

versus

COMMISSIONER OF INCOME TAX-07 ..... Respondent Through: Ms. Adeeba Mujahid and Mr. Ajit Sharma, Advocates.

CORAM: HON'BLE MR. JUSTICE VIPIN SANGHI HON'BLE MR. JUSTICE SANJEEV NARULA

O R D E R % 18.09.2019

After some arguments, learned counsel for the appellant, on instructions, seeks leave to withdraw the present appeal.

Dismissed as withdrawn.

VIPIN SANGHI, J

SANJEEV NARULA, J SEPTEMBER 18, 2019 B.S.Rohella

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