COMMISSIONER OF INCOME TAX vs. RAM BHAGAT
ITA/834/2005HC DelhiDLHC01059845200527 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages
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$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 52 +
ITA 834/2005 COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel.
versus
RAM BHAGAT ..... Respondent
Through: Mr Arvind Kumar, Advocate.
CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA
O R D E R %
27.11.2018
In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.
S. MURALIDHAR, J.
SANJEEV NARULA, J. NOVEMBER 27, 2018 rd
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