COMMISSIONER OF INCOME TAX DEL vs. M/S SHAW WALLANCE & CO. LTD.

PDF · subscribers
ITA/782/2006HC DelhiDLHC01062270200629 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

No AI summary yet for this judgment.

$~29 * IN THE HIGH COURT OF DELHI AT NEW DELHI +

ITA 782/2006

COMMISSIONER OF INCOME TAX DEL ..... Appellant

Through: None

versus

M/S SHAW WALLANCE & CO. LTD.

..... Respondent

Through: None

CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R %

29.11.2018

In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.

S. MURALIDHAR, J.

SANJEEV NARULA, J. NOVEMBER 29, 2018 mw

Recent GST High Court judgments

Search GST case law →