THE COMMISSIONER OF INCOME TAX vs. M/S RAMA ASSOCIATES LTD.

$~R-5 * IN THE HIGH COURT OF DELHI AT NEW DELHI +

ITA 738/2005

THE COMMISSIONER OF INCOME TAX ..... Petitioner Through Mr. Zoheb Hossain, Sr. Standing Counsel, Revenue with Ms. Sampurnaa Sanyal, Advocate.

versus

M/S. RAMA ASSOCIATES LTD.

..... Respondents

Through Mr. Sandeep Sapra with Mr. Manu

K. Giri, Advocates.

CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA

O R D E R %

15.11.2018

In terms of the Notification No.3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.

S. MURALIDHAR, J.

SANJEEV NARULA, J. NOVEMBER 15, 2018 Pallavi