PR. COMMISSIONER OF INCOME TAX -6, NEW DELHI vs. MCDONALD'S INDIA PVT. LTD.

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ITA/725/2018HC DelhiDLHC01112131201822 October 2018Bench: HON'BLE MR. JUSTICE SANJIV KHANNA1 pages

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$~6 * IN THE HIGH COURT OF DELHI AT NEW DELHI

+ LPA 725/2018

HEMANT KUMAR BEHERA

..... Appellant Through: Mr. Dipak Kumar Jena with Ms. Minakshi Ghosh & Mr. Kumar Shourish, Advs.

versus

CENTRAL PUBLIC INFORMATION OFFICER ..... Respondent Through: Mr. Zoheb Hossain, Sr. Standing Counsel, Revenue for Income Tax Department.

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

O R D E R %

12.03.2019

Learned counsel for the appellant prays for permission to withdraw the appeal. He is permitted to do so.

The appeal is dismissed as withdrawn.

CHIEF JUSTICE

ANUP JAIRAM BHAMBHANI, J MARCH 12, 2019 kks

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