DEEPAK CHABRA vs. INCOME TAX OFFICER WARD 10(5)

$-35 & 36 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA1762/2006 DEEPAK CHHABRA Appellant Through: None Versus INCOME TAX OFFICER WARD 10(5) Respondent Through: Mr. Asheesh Jain, Advocate + ITA 725/2007 DEEPAK CHABRA Appellant Through: None Versus INCOME TAX OFFICER WARD 10(5) Respondent Through: Mr. Asheesh Jain, Advocate CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA ORDER % 22.11.2018 1. None appears for the Appellant today. 2. None has been appearing on the previous dates on behalfofthe Appellant. 3. The appeals are dismissed for non-prosecution. NOVEMBER 22, 2018/ mw lLIDHAR, J. SANJEEV NA®ULA, J. Signed By:RAM DATT Signing Date:09.10.2024 15:41 Certify that the digital and physical file have been compared and the digital data is as per the physical file and no page is missing. Signature Not Verified