COMMISSIONER OF INCOME TAX DEL vs. M/S HIMALAYA INTERNATIONAL LTD

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ITA/721/2006HC DelhiDLHC01062203200619 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

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$~35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 721/2006 COMMISSIONER OF INCOME TAX DEL ..... Appellant Through: Mr. Ashok K. Manchanda, Senior Standing Counsel with Mr. Aditya Khamparia, Advocate. versus M/S HIMALAYA INTERNATIONAL LTD ..... Respondent Through: None. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 19.11.2018 In terms of the Notification No. 3/2018 dated 11th July, 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S. MURALIDHAR, J. SANJEEV NARULA, J. NOVEMBER 19, 2018 sapna

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