PR. COMMISSIONER OF INCOME TAX -7 vs. RESERVATION DATA MAINTENANCE INDIA ( PVT.) LTD.
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$~57 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 643/2025 CM APPL. 71268/2025 PR. COMMISSIONER OF INCOME TAX -7 .....Appellant Through: Mr. Ruchir Bhatia SSC with Mr. Anant Mann, Mr. Pratyaksh Gupta JSCs and Mr. Abhishek Anand, Adv. versus RESERVATION DATA MAINTENANCE INDIA ( PVT.) LTD. .....Respondent Through: Mr. Mayank Nagi and Tarun Singh, Adv. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R %
14.11.2025 1. Mr. Ruchir Bhatia, SSC states that this appeal pertains to the Assessment Year 2011-12 and has low tax effect, he shall not press this appeal. 2. Appeal is dismissed as not pressed. V. KAMESWAR RAO, J VINOD KUMAR, J NOVEMBER 14, 2025 dd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 12:24:47
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