COMMISSIONER OF INCOME TAX vs. HUGHES SOFTWARE SYSTEMS LTD

$~47 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 640/2007 COMMISSIONER OF INCOME TAX ..... Appellant Through: Mr. Ruchir Bhatia, Advocate. versus HUGHES SOFTWARE SYSTEMS LTD ..... Respondent Through: Ms. Kavita Jha, Advocate with Ms. Devika Jain and Mr. Anant Mann, Advocates. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 19.11.2018 In terms of the Notification No. 3/2018 dated 11th July, 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S. MURALIDHAR, J. SANJEEV NARULA, J. NOVEMBER 19, 2018 sapna