THE COMMISSIONER OF INCOME TAX vs. M/S SAKETHI INDIA LTD.

$~39 * IN THE HIGH COURT OF DELHI AT NEW DELHI +

ITA 61/2006

THE COMMISSIONER OF INCOME TAX ..... Appellant

Through: None

versus

M/S SAKETHI INDIA LTD.

..... Respondent

Through: None

CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R %

20.11.2018

In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.

S. MURALIDHAR, J.

SANJEEV NARULA, J. NOVEMBER 20, 2018 mw