SEEMAX TECHNOLOGIES PRIVATE LIMITED vs. INCOME TAX APPEALLATE TRIBUNAL DELHI -G- BENCH & ORS.

$~38 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 525/2023

SEEMAX TECHNOLOGIES PRIVATE LIMITED

.....Appellant Through: Ms. Rachna Agrawal, Advocate.

versus

INCOME TAX OFFICER, WARD 23 (1) .....Respondent Through: Mr. Sunil Agarwal, SSC with Mr. Shivansh B. Pandya and Mr. Viplav Acharya, JSC.

CORAM:

HON'BLE MR. JUSTICE YASHWANT VARMA

HON'BLE MR. JUSTICE RAVINDER DUDEJA

03.07.2024 O R D E R Bearing in mind the fact that the appeal was disposed of only on 05 March 2024, we find no ground to entertain this application. It shall stand dismissed. CM APPL. 36554/2024 (Direction)

YASHWANT VARMA, J.

RAVINDER DUDEJA, J. JULY 3, 2024/vp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/07/2025 at 00:23:46