COMMISSIONER OF INCOME TAX vs. ATUL ANAND

$~27 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 36/2007 COMMISSIONER OF INCOME TAX ..... Appellant Through: None. versus ATUL ANAND ..... Respondent Through: None. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 26.11.2018 In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S.MURALIDHAR, J SANJEEV NARULA, J NOVEMBER 26, 2018 nk