COMMISSIONER OF INCOME TAX vs. INTERLINK SERVICES P.LTD.
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5 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 83 & 84 + ITA 1404/2006 THE COMMISSIONER OF INCOME TAX Appellant Through: None. versus M/S RAM DAYAL ASSOCIATES LTD Respondent Through: Mr Manu K. Giri and Mr T.R. Talwar, Advocates. + ITA 343/2007 COMMISSIONER OF INCOME TAX Appellant Through: None versus INTERLINK SERVICES P.LTD. Respondent Through: Mr Manu K. Giri and Mr T.R. Talwar,- Advocates. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA ORDER % 12.11.2018 CM APPL. 46861/2018 in ITA 1404/2006 & CM APPL. 46862/2018 in ITA 343/2006 In terms ofthe Notification No.3/2018 dated 11^*^ July 2018 issued by the Central Board of Direct Taxes, the applications are allowed and the appeals are dismissed as not pressed. S.MMRAL] J. SANJEEV NART NOVEMBER 12, 2018 rd Signed By:RAM DATT Signing Date:09.10.2024 15:41 Certify that the digital and physical file have been compared and the digital data is as per the physical file and no page is missing. Signature Not Verified
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