COMMISSIONER OF INCOME TAX vs. O.B.S.EXPORTS P.LTD.

PDF · subscribers
ITA/330/2007HC DelhiDLHC01029220200720 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

No AI summary yet for this judgment.

$~44 * IN THE HIGH COURT OF DELHI AT NEW DELHI +

ITA 330/2007

COMMISSIONER OF INCOME TAX

..... Appellant

Through: None

versus

O.B.S. EXPORTS P.LTD.

..... Respondent

Through: None

CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R %

20.11.2018

In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.

S. MURALIDHAR, J.

SANJEEV NARULA, J. NOVEMBER 20, 2018 mw

Recent GST High Court judgments

Search GST case law →