STEEL AUTHORITY OF INDIA LTD. vs. DEPUTY COMMISSIONER OF INCOME TAX

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ITA/183/2020HC DelhiDLHC01015066202006 March 2020Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages

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$~2 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 183/2020 and C.M. No. 8942/2020

STEEL AUTHORITY OF INDIA LTD. ..... Appellant Through: Mr. Yashraj Singh Deora and Ms. Sonal Mashankar, Advocates.

versus

DEPUTY COMMISSIONER OF INCOME TAX ..... Respondent Through: Mr. Zoheb Hossain, Senior Standing Counsel for Revenue.

CORAM: HON'BLE MR. JUSTICE VIPIN SANGHI HON'BLE MR. JUSTICE SANJEEV NARULA

O R D E R % 06.03.2020

The issue raised in the present appeal is covered against the assessee vide judgment, reported as Steel Authority of India Ltd. v. Commissioner of Income Tax, (2012)348 ITR 150 (DEL). In view of the aforesaid judgment, no substantial question of law arises in the present appeal and the same is dismissed.

VIPIN SANGHI, J

SANJEEV NARULA, J MARCH 06, 2020 N.Khanna

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