M. K. CYCLE INDUSTRIES PVT. LTD. vs. INCOME TAX OFFICER, WARD 6(1)

$~9 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 179/2017 & CM No.8338/2017 M. K. CYCLE INDUSTRIES PVT. LTD. ..... Appellant Through: Mr. Gagan Kumar, Advocate. Versus INCOME TAX OFFICER, WARD 6(1) ..... Respondent Through: Mr. Rahul Chaudhary and Ms. Lakshmi Gurung, Advocates. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI O R D E R % 03.03.2017 CM No.8338/2017 (for exemption) Allowed, subject to all just exceptions. The application stands disposed off. ITA 179/2017 After some hearing, the learned counsel for the petitioner sought liberty to withdraw the appeal. Liberty is granted. The appeal is dismissed as withdrawn. S. RAVINDRA BHAT, J. NAJMI WAZIRI, J. MARCH 03, 2017 sb