COMMISSIONER OF INCOME TAX DEL vs. ESTEL TELECOM P.LTD.

$~44 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1616/2006 COMMISSIONER OF INCOME TAX DEL ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel, Revenue. versus ESTEL TELECOM P.LTD. ..... Respondent Through: Mr. Simran Mehta, Advocate. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 19.11.2018 In terms of the Notification No. 3/2018 dated 11th July, 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S. MURALIDHAR, J. SANJEEV NARULA, J. NOVEMBER 19, 2018 sapna