THE COMMISSIONER OF INCOME TAX-EXEMPTION vs. PRAXIS INSTITUTE FOR PARTICIPATORY PRACTICES

$~21 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1452/2018, CM No.52758/2018

THE COMMISSIONER OF INCOME TAX-EXEMPTION ..... Appellant

Through: Mr. Puneet Rai, Jr. St. Counsel.

versus

PRAXIS INSTITUTE FOR PARTICIPATORY PRACTICES ..... Respondent

Through: none.

CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI

O R D E R %

14.12.2018

In view of earlier order dated 12th December, 2018 in ITA No.1441/2018, The Commissioner of Income Tax- Exemption vs. Praxis Institute For Participatory Practices, the appeal is dismissed.

SANJIV KHANNA, J

ANUP JAIRAM BHAMBHANI, J DECEMBER 14, 2018 ak