THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 vs. NORTEL NETWORK SINGAPORE PTE LTD.
No AI summary yet for this judgment.
$~37 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA No.1387/2018 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -2 ..... Appellant Through: Mr.Ruchir Bhatia, Adv. versus NORTEL NETWORK SINGAPORE PTE LTD. ..... Respondent Through: Mr.Purushottam Anand, Adv. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI O R D E R % 05.12.2018 CM APPL. No.50874/2018 Allowed, subject to all just exceptions. ITA No.1387/2018 This appeal by the Revenue has to be dismissed in view of the order dated 26.11.2018 passed in ITA No.1213/2018, Commissioner of Income Tax International Taxation vs. Nortel Network Singapore PTE Ltd. The appeal is accordingly dismissed with no order as to costs. SANJIV KHANNA, J. ANUP JAIRAM BHAMBHANI, J. DECEMBER 05, 2018 neelam
Recent GST High Court judgments
Search GST case law →- M/S Utkal Suppliers,Ganjam vs. Assistant Commissioner Of CT And GST, Ganjam-I Circle,GanjamOrissa · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of Hte Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of The Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of The Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Govindjee Dairy Milk Private Limited vs. Central Goods And Services TaxRajasthan · 27 Oct 2026