VIJAY GOPAL JINDAL vs. COMMISSIONER OF INCOME TAX
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$~8 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1382/2008 VIJAY GOPAL JINDAL .....Appellant Through: Mr. Vaibhav Kulkarni & Mr. Udit Naresh, Advs. versus COMMISSIONER OF INCOME TAX .....Respondent Through: Mr. Debesh Panda, SSC with Mr. Vikramaditya Singh, Ms. Zehra Khan, JSC, Ms. Ojaswa Pathak, Mr. A. Shankar & Mr. Surabh Arora, Advs. CORAM: HON'BLE MR. JUSTICE YASHWANT VARMA HON'BLE MR. JUSTICE RAVINDER DUDEJA O R D E R %
01.08.2024 Learned counsel for the appellant prays for liberty to withdraw the present appeal. Consequently, the present appeal is dismissed as withdrawn. YASHWANT VARMA, J. RAVINDER DUDEJA, J. AUGUST 1, 2024/SK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/07/2025 at 00:25:32
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