DIRECTORE OF INCOME TAX vs. M/S MITSUI & CO.LTD.
ITA/1287/2006HC DelhiDLHC01061053200629 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages
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$~34 * IN THE HIGH COURT OF DELHI AT NEW DELHI +
ITA 1287/2006
DIRECTORE OF INCOME TAX INTERNATIONAL TAXATION
..... Appellant Through: Mr.Asheesh Jain with Mr. Dushyant Sarna, Advocates
versus
M/S MITSUI & CO.LTD.
..... Respondent
Through: Mr.Mayank Nagi, Advocate
CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R %
29.11.2018
In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed.
S. MURALIDHAR, J.
SANJEEV NARULA, J. NOVEMBER 29, 2018 mw
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