THE COMMISSIONER OF INCOME TAX vs. M/S UNIPATCH RUBBER LTD.
ITA/1230/2006HC DelhiDLHC01060991200626 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages
No AI summary yet for this judgment.
$~24 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1230/2006 THE COMMISSIONER OF INCOME TAX ..... Appellant Through: None. versus M/S UNIPATCH RUBBER LTD. ..... Respondent Through: None. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 26.11.2018 In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S.MURALIDHAR, J SANJEEV NARULA, J NOVEMBER 26, 2018 nk
Recent GST High Court judgments
Search GST case law →- M/S. Sikka Motors PVT LTD vs. Union Of INDIA & Anr.Delhi · 27 Oct 2026
- Shri Yaras Suresh Babu Prabhu Kumar vs. The Union Of INDIATelangana · 27 Oct 2026
- Santa Singh vs. SuperintendentUttarakhand · 27 Oct 2026
- Azaad Builders vs. Assistant Commissioner SGSTUttarakhand · 27 Oct 2026
- Shadab Malik vs. State Of U.P. And 2 OthersAllahabad · 26 Oct 2026