COMMISSIONER OF INCOME TAX DEL vs. M/S UNIPATCH RUBBER LTD.
ITA/1177/2006HC DelhiDLHC01060931200626 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages
No AI summary yet for this judgment.
$~23 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1177/2006 COMMISSIONER OF INCOME TAX DEL ..... Appellant Through: None. versus M/S UNIPATCH RUBBER LTD. ..... Respondents\ Through: None. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 26.11.2018 In terms of the Notification No. 3/2018 dated 11th July 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S.MURALIDHAR, J SANJEEV NARULA, J NOVEMBER 26, 2018 nk
Recent GST High Court judgments
Search GST case law →- M/S N D Waddar And Co vs. Sri Gaurav GuptaKarnataka · 30 Oct 2026
- Kanwar Enterprises Private Limited vs. The Joint Commissioner - State TaxTelangana · 30 Oct 2026
- M/S. Bangi Mines And Minerals vs. The State Of TelanganaTelangana · 30 Oct 2026
- M/S. Arka Business Solutions vs. Principal Commissioner Of CustomsTelangana · 30 Oct 2026
- M/S. Mehra Mac Industries Private Limited vs. The Deputy State Tax OfficerTelangana · 30 Oct 2026
