PR. COMMISSIONER OF INCOME TAX, DELHI -9. vs. UNITED HEALTH GROUP INFORMATION SERVICES (P) LTD

$~67 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1175/2017 PR. COMMISSIONER OF INCOME TAX, DELHI -9......Appellant Through: Mr Abhishek Maratha, SSC. versus UNITED HEALTH GROUP INFORMATION SERVICES (P) LTD .....Respondent Through: None. CORAM: HON'BLE MR. JUSTICE VIBHU BAKHRU HON'BLE MR. JUSTICE TEJAS KARIA O R D E R % 02.04.2025 1. The learned counsel appearing for the appellant seeks to withdraw the present appeal as identical appeal has already been filed. 2. Accordingly, the appeal is dismissed as withdrawn. VIBHU BAKHRU, J TEJAS KARIA, J APRIL 02, 2025/tr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/04/2025 at 12:31:07