COMMISSIONER OF INCOME TAX DEL vs. M/S DOLPHIN INTERNATIONAL LTD.
ITA/1053/2005HC DelhiDLHC01058900200519 November 2018Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE SANJEEV NARULA1 pages
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$~31 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 1053/2005 COMMISSIONER OF INCOME TAX DEL ..... Appellant Through: Mr. Asheesh Jain, Advocate with Mr. Sanjay Kumar, Advocate. versus M/S DOLPHIN INTERNATIONAL LTD. ..... Respondent Through: Ms. Kavita Jha, Advocate with Ms. Devika Jain and Mr. Anant Mann, Advocates. CORAM: JUSTICE S.MURALIDHAR JUSTICE SANJEEV NARULA O R D E R % 19.11.2018 In terms of the Notification No. 3/2018 dated 11th July, 2018 issued by the Central Board of Direct Taxes, the appeal is dismissed as not pressed. S. MURALIDHAR, J. SANJEEV NARULA, J. NOVEMBER 19, 2018 sapna
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