PR. COMMISSIONER OF INCOME TAX-04 vs. M/S GLITZ BUILDERS AND PROMOTERS PVT LTD

$~29 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 547/2022, CM APPL. 55258/2022 and CM APPL. 55259/2022

PR. COMMISSIONER OF INCOME TAX-04 ..... Petitioner

Through: None

versus

M/S GLITZ BUILDERS AND PROMOTERS PVT LTD..... Respondent

Through: None

CORAM:

HON'BLE MR. JUSTICE VIBHU BAKHRU

HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

O R D E R %

20.12.2022

CM APPL. 55257/2022 (for exemption) 1. Allowed, subject to all just exceptions. 2. Application is disposed of. ITA 547/2022, CM APPL. 55258/2022 and CM APPL. 55259/2022 3. None appears for the petitioner. 4. List on 13.01.2023.

VIBHU BAKHRU, J

PURUSHAINDRA KUMAR KAURAV, J DECEMBER 20, 2022/p This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 14:34:37