COMMISSIONER OF INCOME TAX DELHI III vs. CELLCAP INVOFIN INDIA P.LTD.

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ITA - 416 / 2008HC Delhi02 May 20081 pages
For Petitioner: KAVITA JHA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 416/2008 . . COMMISSIONER OF INCOME TAX DELHI III ..... Appellant Through Mr. R.D. Jolly, Adv. . versus . . CELLCAP INVOFIN INDIA P.LTD. ..... Respondent Through None . . CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . . O R D E R . . 02.05.2008 . CM No. 4268/2008 Allowed subject to just exceptions. ITA 416/2008 To come up on 21st October, 2008. . . . MADAN B. LOKUR, J . . . MANMOHAN SINGH, J MAY 02, 2008 SD .

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