COMMISSIONER OF INCOME TAX DELHI-XIII vs. CHANDER PRAKASH PABREJA

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ITA - 383 / 2013HC Delhi07 August 20131 pages
For Petitioner: AMOL SINHA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 383/2013 . COMMISSIONER OF INCOME TAX DELHI-XIII..... Appellant . Through Mr. Amol Sinha, Sr. Standing Counsel with Mr. Deepak Anand, Jr. Standing Counsel, Mr. Anshum Jain and Mr. Rahul Kochar, Advocates. . . . versus . . . CHANDER PRAKASH PABREJA ..... Respondent . Through . . . CORAM: . HON'BLE MR. JUSTICE SANJIV KHANNA . HON'BLE MR. JUSTICE SANJEEV SACHDEVA . O R D E R . 07.08.2013 . . . CM No.12110/2013 (Exemption) . Exemption allowed subject to all just exceptions. . ITA No.383/2013 and CM No.12111/2013 (delay) . Issue notice in the appeal as well as application for condonation of delay, returnable on 4th October, 2013. . . . . . SANJIV KHANNA, J . . . . . . . SANJEEV SACHDEVA, J . AUGUST 07, 2013 . st . $ 39 .

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