COMMISSIONER OF INCOME TAX DELHI II vs. LOTUS TRANS TRAVEL P. LTD.
ITA - 318 / 2008HC Delhi21 April 20081 pages
For Petitioner: MR.R.D.JOLLY
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 318/2008 . COMMISSIONER OF INCOME TAX DELHI II ..... Appellant Through Mr. R.D. Jolly, Adv. versus . LOTUS TRANS TRAVEL P. LTD. ..... Respondent Through Mr. Rahul Yadav, Adv. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE MANMOHAN SINGH . O R D E R 21.04.2008 CM No 3337/2008 . . Allowed, subject to just exceptions. The application stands disposed of. ITA No. 318/2008 Notice. Learned counsel for the Assessee accepts notice and seeks some time to look into the case papers. List on 16th May, 2008. . . MADAN B. LOKUR, J . . . APRIL 21, 2008 MANMOHAN SINGH, J vk
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