COMMISSIONER OF INCOME TAX vs. INSILCO LTD.

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ITA - 271 / 2008HC Delhi08 April 20081 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 271/2008 COMMISSIONER OF INCOME TAX ..... Appellant Through:Ms.P.L.Bansal, Adv. versus INSILCO LTD. ..... Respondent Through:Mr.V.P.Gupta, Adv. CORAM: HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE V.B. GUPTA . O R D E R 08.04.2008 CM No.3006/2008 Allowed, subject to all just exceptions. ITA 271/2008 . Notice. Learned counsel for the Assessee accepts notice and seeks some time to look into the case papers. To come up on 30th September, 2008. File of ITA No.402/2005 be sent to this Court on the next date of hearing. MADAN B. LOKUR, J . . V.B. GUPTA, J APRIL 08, 2008 Bisht .

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