PR. COMMISSIONER OF INCOME TAX-7, DELHI vs. UNIPATCH RUBBER LTD.

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ITA - 239 / 2022HC Delhi01 August 20221 pages
For Petitioner: PUNEET RAI

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$~21 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 239/2022 PR. COMMISSIONER OF INCOME TAX-7, DELHI ..... Appellant Through: Mr. Puneet Rai, Sr. Standing Counsel for Revenue. versus UNIPATCH RUBBER LTD. ..... Respondent Through: None. CORAM: HON'BLE MR. JUSTICE MANMOHAN HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA O R D E R % 01.08.2022 Learned counsel for the appellant wishes to withdraw the present appeal with liberty to file a fresh appeal, if the need so arises. With the aforesaid liberty, the present appeal stands disposed of. MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 01, 2022/msh This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 13:14:23

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