THOMSON PRESS INDIA LTD vs. COMMISSIONER OF INCOME TAX

IN THE HIGH COURT OF DELHI AT NEW DELHI . 06.12.2010 . Present: Mr. Prakash Kumar, Advocate for the appellant assessee. Ms. Rashmi Chopra, Advocate for the Revenue. . . +ITA 1900/2010 . . In view of the judgment of a Division Bench of this Court in ITA 267/2008 titled M/s Great Eastern Exports Vs. Commissioner of Income-Tax, and other batch matters, decided on 29th November, 2010, this issue is decided in favour of the Revenue and against the assessee. Following that judgment, this appeal is dismissed. . . A.K. SIKRI, J. . INDERMEET KAUR, J. DECEMBER 06, 2010 skb . 7#