DIRECTOR OF INCOME TAX vs. SNC LAVALIN ACRES INC
ITA - 184 / 2013HC Delhi01 May 20131 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 184/2013 . DIRECTOR OF INCOME TAX ..... Appellant . Through: Mr Kamal Sawhney, Adv. . . . versus . . . SNC LAVALIN ACRES INC ..... Respondent . Through: Ms Husnal Syali Nagi, Adv. . . . CORAM: . HON'BLE MR. JUSTICE BADAR DURREZ AHMED . HON'BLE MR. JUSTICE VIBHU BAKHRU . . . O R D E R . 01.05.2013 . . . CM No. 5513/2013 . Exemption is allowed subject to all just exceptions. . ITA No. 184/2013 . Issue notice. . Notice is accepted by the learned counsel for the respondent. . Renotify on 17.09.2013. . . . BADAR DURREZ AHMED, J . . . . . VIBHU BAKHRU, J . MAY 01, 2013 . kb . $ 20 .
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